Section 62(2) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
(2)The Kendriya Mandi Fund be utilized for the following purposes, namely -(a)aid to financially weak and under developed Committees in the form of loans and grants;(b)development works in the hilly areas;(c)expenditure involved on the value addition and processing of agriculture produce;(d)any other purposes, as per the direction of the State Government or the Board.
