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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5)(c) in The Orissa Local Fund Service Rules, 1975

(c)[ The eligibility for promotion to the rank of Assistant Engineer, Assistant Executive Engineer and Executive Engineer, shall be as follows : [Substituted vide SRO No. 658/99 Orissa Gazette Extraordinary No. 1210 dated 20.8.1999.]
(i)the Junior Engineers, who have completed at least ten years of service shall be considered for promotion to the rank of Assistant Engineer and the promotion to the rank of Assistant Executive Engineer and Executive Engineer shall be made from the rank of Assistant Engineer and Assistant Executive Engineer, respectively, with a minimum experience of one year in the respective rank.]
(ii)the zone of consideration shall be three times the number of vacancies; and
(iii)the promotion shall be on the basis of merit with due regard to seniority.]