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Bombay High Court

Sau. Bebybai W/O Shivaji Kirpan vs Wasudeo S/O Anandrao Mothghare And ... on 13 September, 2022

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 175 OF 2017

 Sau. Bebybai W/o Shivaji Kirpan           ....PETITIONER
            V/S
 Wasudeo S/o Anandrao Mothghare And Others
                                        ....RESPONDENT

SAMEER VISHWAS SOHONI for Petitioner M.R. JOHARAPURKAR and A.P. ADHE/R-1(CAV) for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE J DATE : 13th September, 2022 P.C. :

Shri Vandan M.Gadkari Adv. for the appellant. Shri M.R.Johrapurkar Adv. for R-1. List the matter after one week at the request of AGP Ms.H.N.Jaipurkar for R-6 & 7.
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