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State of Madhya Pradesh - Section

Section 20 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

20. [ For other matters the provisions of Indian Forest Act, 1927 shall apply. [Substituted by M.P. Act No. 34 of 1987 (w.e.f. 18-9-1987).]

- The matters relating to the tendu leaves not provided for in this Act and provided for in the Indian Forest Act, 1927 (No. 16 of 1927) shall be governed by the provisions of that Act.]