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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(2)(x) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(x)the regulation for admission into the institutions of higher learning for academic courses, private study, and other special courses and attendance thereof;