(23)[ "hill areas" means the areas within the region as specified in clause (O) of section 2 of the Gorkhaland Territorial Administration Act, 2011;] [Substituted 'hill areas' has the same meaning as in the Darjeeling Gorkha Hill Council Act, 1988 (West Ben. Act 13 of 1988);' by s. 3(iii) of the W.B. Municipal (Amendment) Act, 2013 (West Bengal Act VIII of 2013), w e.f. 15.5.2013, which was earlier as follows]
