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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xvi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xvi)"social background report" means the report of a child in conflict with law containing the background of the child prepared by the Child Welfare Police Officer;