Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(2) in Poona University Act, 1974

(2)The Executive Council shall, after considering the recommendations of the Committee grant or withhold recognition to such teachers in the manner regulated by the Ordinances.