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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(e) in Telangana Districts (Formation) Act, 1974

(e)alter the name of any district, revenue division, [or mandal] [Substituted by Act No.14 of 1985.];