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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(ii) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(ii)The period of three months or six months as specified above shall be extended by the period of leave, if any, availed by the Pilot.