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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(1) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(1)The Academic Council of the Cluster University shall have the following powers and functions namely,-
(a)to control and regulate the standards of teaching and examinations in the Cluster University;
(b)to specify the syllabi and the courses of study for all the examinations held by the Cluster University;
(c)to formulate, modify or revise, subject to control of the Governing Body and the Board of Management, schemes for the constitution of Faculties and for the assignment of subjects to the Faculties;
(d)to nominate teachers or specialists to the Faculties;
(e)to promote research within the Cluster University and to acquire reports of such research from persons engaged therein;
(f)to advise the Governing Body and the Board of Management on academic matters; and
(g)to make proposals to the higher authorities of the Cluster University for supplementing the teaching provided in the constituent, Autonomous and Affiliated Colleges.