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State of Tamilnadu - Section

Section 83 in The Coimbatore City Municipal Corporation Act, 1981

83. Prosecution regarding certain election offences.

- No Court shall take cognizance of any offence punishable under section 74 or section 80 or under clause (a) of sub-section (2) of section 82 except on a compliant in writing made by order of or under authority from the Government.