Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 101A in The Goa, Daman and Diu Town and Country Planning Act, 1974 101A. [ Rate of processing fee/fees for change of Zone. [Inserted by the Amendment Act 31 of 2001.] - The rate of processing fee or fees for change of Zone leviable under section 100A shall be such as may be notified by the Government.]
