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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(iii) in Rajasthan Forest (Settlement) Rules, 1958

(iii)The Forest Boundary pillars will mark the actual limits of the reserve and should be placed on the outer edge of the cleared boundary line. Boundary pillars should preferably be stone monoliths 5"X5" cross-section. Where stone monoliths can not be obtained, the boundary pillars must be of pucca stone masonry.