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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)The Vice-Chancellor shall have power to convene meetings of the Court, the Executive Council and the Academic Council and such other authority of the University of which he may be the Chairman. He may delegate this power to any other officer of the University.