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State of Rajasthan - Section

Section 117 in Rajasthan Registration Rules, 1955

117. Attendance for presentation of documents.

- All documents must be presented by a person entitled to present them, to a registering officer and not to a Commissioner.Ordinarily a document must be presented at the office of registration, but in the circumstances mentioned in section 31. it may be presented at the residence of the person wishing to present it.