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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2)(n) in Panjab University Act, 1947

(n)the courses of study to be followed and the conditions to be complied with by candidates for any university examination, [and for degrees, diplomas, licences, titles, marks of honour, scholarships and prizes conferred or granted by the University;] ['Other than an examination for Matriculation' Omitted, vide Government of India Notification, dated 6.12.1969.]