Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)All electrical equipment shall be regarded as being live at all time and consequently dangerous to human life, save and except in cases where the electrical equipment has been specially made dead only when it has been isolated and earthed as per instructions contained in the Delhi Metro Airport Express Line alternating current traction manual and the caution notices shall be prominently fixed near all vulnerable places to warn staff and public to exercise due caution as specified in Schedule I appended to these rules.