Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54B(7)] [Section 54B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54B(7)(b) in The U.P. Fundamental Rules

(b)Leave of any kind in excess of five years in the case of permanent Government servant.