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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(5) in Kerala University of Health Sciences Act, 2010

(5)The University shall establish the following funds, namely:-
(i)general fund;
(ii)salary fund;
(iii)trust fund; .
(iv)development and programme fund;
(v)research fund;
(vi)contingency fund; and
(vii)any other fund which, in the opinion of the University, is deemed necessary.