Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Arunachal Pradesh - Subsection Section 50(4) in Arunachal Pradesh Co-operative Societies Act, 1978 (4)Nothing contained in this section shall apply to persons employed in any railways and in mines and oil fields.
