Gujarat High Court
Premchand J Panchal vs Shahjahanbanu Liyakatkhan Pathan & 34 on 27 August, 2015
Author: R.D.Kothari
Bench: R.D.Kothari
C/CA/9517/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 9517 of 2015
In SECOND APPEAL NO. 59 of 2012
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PREMCHAND J PANCHAL....Applicant(s)
Versus
SHAHJAHANBANU LIYAKATKHAN PATHAN & 34....Respondent(s)
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Appearance:
MR PR ABICHANDANI, ADVOCATE for the Applicant(s) No. 1
MR JD AJMERA, ADVOCATE for the Respondent(s) No. 1 - 6
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CORAM: HONOURABLE MR.JUSTICE R.D.KOTHARI
Date : 27/08/2015
ORAL ORDER
The present Civil Application is filed for fixing early date of hearing of Second Appeal 59 of 2012. Daily board shows that Second Appeal 59 of 2012 is already fixed for final hearing on 29.09.2015.
Since, the Second Appeal is already fixed for hearing, no further order is required to be passed. Civil Application accordingly disposed of.
(R.D.KOTHARI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Aug 28 02:13:26 IST 2015