Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335] [Entire Act] State of Odisha - Subsection Section 335(1) in The Orissa Municipal Corporation Act, 2003 (1)The commissioner may, if he thinks fit, cause any work described in this Chapter to be executed by the Corporation or other agency under his own order.
