Section 2(1)(h) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

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State of Himachal Pradesh - Subsection

Section 2(1)(h) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(h)"member" means member of the Authority and includes the Chairman but for the purposes of sections 4, 5, 6 and 7 does not include the ex-officio member referred to in clause (b) of sub-section (3) of section 3 of this Act; and

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State of Himachal Pradesh - Subsection

Section 2(1)(h) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999