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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

(1)Central Valuation Advisory Committee:- (i) A Central Valuation Advisory Committee with the following composition shall be constituted to evolve general or specific guidelines from time to time for revision of Market values for the use of the Committees constituted under Rule 4 (2):Chairman:- Commissioner and Inspector General of Registration and Stamps.Members:- (1) Secretary to Commissioner of land Revenue;