Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 29 in Tamil Nadu Manual Workers Social / Security and Welfare Scheme, 2006

29. Construction of reference to the registration, contribution, etc. under the Tamil Nadu Manual Workers Social Security and Welfare Scheme, 2001.

- The contribution made by any manual worker and the contribution made by an employer after registration and the consequential benefits accrued to any manual worker under the Tamil Nadu Manual Workers Social Security and Welfare Scheme, 2001 shall be construed as contribution made and the benefits accrued under this Scheme.[Form I] [Substituted by Notification No. II(2)/LE/515(d-1)/2008, G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.][See clause 9(2)]Application For Registration
AffixPassportsizephotograph
ToThe Labour Officer (Social Security Scheme),.................district.Registration No. ................(to be filled in by the Registration Authority)
1 Name of the worker   :
2 Name of the Father/Husband   :
3 Date of Birth   :
  (enclose Xerox Copy of evidence in proof dulyattested by a Group A or Group B officer)*   Day Month Year
4 Marital Status   :
  (Whether married, unmarried,widow/widower)    
5 Permanent address   :
6 Present address   :
7 State whether self-employed or employed   :
8 If employed, furnish the name and address of theestablished and also the Name and address of the employercontractor   :
9 Nature of work   :
10 Number of years engaged in the employment as onthe date of application   :
11 Particulars of the member of the family   :
Sl. No. Name Age Relationship Marital Status
1 2 3 4 5
         
12 (a) Whether the wife/husband is employed?(b) If so furnish details   :
13 Nomination for receipts of NaturalDeath/ AccidentalDeath Assistance   :
Name and address **of be the nominee/nominees Nominee’s Relationship with the worker Age of the nominee Percentage of amount to be paid to eachnominee
1 2 3 4
*(i) Birth Certificate or (ii) School Certificate or (iii) Driving License or (iv) Ration Card or (v) Voter's identity card or(vi) Certificate from Registered Medical Practitioner not below the rank of Civil Surgeon of a Government Hospital in the prescribed format duly signed by the worker.**Any false declaration/certification will entail legal action.**Nominees shall be Dependant Family Members.Signature/Thumb impression of the manual worker(Left hand thumb impression to be attested by the Registering Authority)Declaration by the Applicant***In declare that I am not registered as a member in any other Manual workers welfare board or Boards constituted by the Government of Tamil Nadu or under any other Government scheme.Signature or left hand thumb impressionof the manual worker.(Left hand thumb impression to be attestedby the Registration authority)Certificate of Employment***Certified that the particulars furnished by Thiru/Thirumathi/Selvi_____________regarding employment as a manual worker in the application for registration are true to the best of my knowledge and belief.
Place:Date: Signature and name of the person/Officerissuing the certificate
***Any false declaration/certification will entail legal actionVerification CertificateAfter due verification it is certified that the application and the proof are found to be correct and recommended for registration.
Place:Date: Village Administrative Officer/RevenueInspector(for Chennai district)
Office Note :-Application and proof verified. The recommendation of the............... is accepted and the applicant is registered as member of the Tamil Nadu............... Welfare Board.Application for membership rejected (In case of rejection, reason should be clearly mentioned).Labour Officer (Social Security Scheme)...........DistrictAcknowledgement SlipReceived from Selvi/Thiru/Tmt.......... residing at................. application for registration as manual worker in the Tamil Nadu ............Welfare Board.
Official Seal: Labour Officer (Social Security Scheme)District with date:Name:Designation:]
Form II[See clause 9(4)]Identity Card
    Tamil Nadu............WelfareBoard
    LabourStatue
Scheme Assistances of the Board Identity Card
1. Accident Insurance Scheme Rs.
| (a) Accidental Death 1,00,000
| (b) Accidental Disability Based on Extent of Disability
2. Natural death assistance 15000
3. Funeral expenses assistance 2000
4. Educational assistance: -  
| (a) Girl children studying 10th 1000
| (b) 10th Passed 1000
| (c) Girl children studying 10th 1000
| (d) Girl children studying 12th 1500
| (e) 12th Passed 1500
| (f) Regular Degree CourseWith HostelFacility 1500
| (g) Regular Post Graduate CourseWith HostelFacility 4000
| (h) Professional Degree CourseWith HostelFacility 4000
| (i) Professional PG CourseWith HostelFacility 6000
| (j) I.T.I. or Polytechnic courseWith HostelFacility 1000
5. Marriage Assistance 2000
6. Maternity Assistance 6000
7. Reimbursement of cost of spectacles up to 500
8. Pension 400
    Tamil Nadu............WelfareBoard
    AffixPassport SizePhotograph
Registration No.    
Date    
  1. Name   :
2. Father/Husband   :
3. Date of Birth/ Age   :
4. Employment   :
Registration should be renewed before..........    
5. Permanent Address   :
6. Present Address   :
7. Marital Status   :
8. Details of Nominees   :
9. Registration Number if member of Trade Union   :
Signature of the Worker   Signature of the Officer,Labour officer(Social Security Scheme)............. District
Details of Scheme assistance provided to the worker
Sl. No. Name of the assistance provided Name of the beneficiary File No and Date Amount distributed Signature of the officer
           
Renewal details
Date of Renewal. Receipt No. and Date. Next Renewal Date. Signature of the Renewing officer with seal.
General Instructions• The Registering individual should have completed 18 years of age and below 60 years of age.• No Registration/Renewal Fee.• Registration should be renewed once in two years.• In case of loss of Identity Card, Duplicate Identity Card may be collected from the Assistant Inspector of Labour by remitting Rs. 20.• In case of change of residence, new address should be intimated to the Board.• After marriage of the worker, application should be made to the Board for change of nominee in the original registration application form.• In the event of death of the worker, the original Identity Card should be surrendered to the Board along with the application for natural death assistance.• The original Identity Card should be enclosed along with the Claim application each time when the assistance is sought for.UZHAIPPOMUYARVOMG. 133, Chinthamani Co-operative Commercial complex, Anna Nagar East, Chennai - 600 102. Phone : 26631149Form - III[See clause 11(1)]