Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 8 in The Tamil Nadu Board of Revenue Abolition Act, 1980 8. Act to override other laws. - The provision of this Act shall have effect not withstanding anything inconsistent therewith contained in any law for the time being in force.
