Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Bihar - Subsection Section 44(3) in Bihar and Orissa Excise Rules, 1919 (3)Season licences for the sale of either fresh or fermented Tari may be granted for periods fixed by the Collector.
