Supreme Court - Daily Orders
Masyc Project Private Limited vs Nilachal Iron And Power Limited on 2 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
1
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION(S)(CIVIL) NO(S).425/2019
MASYC PROJECTS PRIVATE LIMITED PETITIONER(S)
VERSUS
NILACHAL IRON AND POWER LIMITED RESPONDENT(S)
O R D E R
1. Heard counsel for the parties.
2. Considering the fact that the Civil Suit No.11280 of 2016 has been disposed of by the Trial Court in terms of order dated 19th December, 2017, which order is the subject matter of appeal before the High Court vide R.F.A. No.313 of 2018 and until the said suit is restored or revived, the question of transferring the same in exercise of powers under Section 25 of Code of Civil Procedure, 1908 does not arise. Signature Not Verified
3. As prayed, transfer petition is allowed to Digitally signed by CHARANJEET KAUR be withdrawn with liberty to pursue first appeal Date: 2019.08.05 17:52:31 IST Reason:
before the High Court and depending on the outcome 2 thereof the petitioner may take recourse to such remedy, as may be advised and permissible in law.
4. The transfer petition is disposed of accordingly.
..................,J.
(A.M. KHANWILKAR) ..................,J.
(DINESH MAHESHWARI)
NEW DELHI
AUGUST 02, 2019
3
ITEM NO.50 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 425/2019
MASYC PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
NILACHAL IRON AND POWER LIMITED Respondent(s)
Date : 02-08-2019 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI For Petitioner(s) Ms. Akanksha Kapoor, Adv.
Ms. Manjeet Chawla, AOR Mr. Tarun Sharma, Adv.
Mr. Pradeep Singh, Adv.
For Respondent(s) Mr. Gaurav Kejriwal, AOR UPON hearing the counsel the Court made the following O R D E R Transfer petition is disposed of in terms of the signed order.
In view of the above, pending application(s) shall stand disposed of.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
(Signed order is placed on the file.)