Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Karnataka - Section Section 9 in Karnataka Industrial Areas Development Act, 1966 9. [ [Sections 9 omitted by Act 19 of 1987 w.e.f. 4.5.1987.] ***]
