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[Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(4)(iii) in The Bihar Panchayat Raj Act, 2006

(iii)No-confidence motion against the Adhyaksha or Upadhyaksha or both, shall not be brought within six months of the expiry of the term of the Zila Parishad.