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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(15) in Chhattisgarh Public Distribution System (Control) Order, 2004

(15)The card will be issued jointly in the name of both the eldest male and female members of the family. Both these names will appear under the section "Name of the head of the family" in the ration card.