Allahabad High Court
State Of U.P. vs Santosh Kumar Dom on 10 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 129 of 2007 Appellant :- State Of U.P. Respondent :- Santosh Kumar Dom Counsel for Appellant :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
Let affidavit be filed in support of application moved under section 5 of the Indian Limitation Act within two weeks.
List after two weeks for orders.
Order Date :- 10.10.2014 RU