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[Cites 0, Cited by 0] [Section 90(4)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(4)(b) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(b)[Omitted] [Substituted vide Notification No. 2/3/97-Fin. (R&C) dated 24-9-1990.].