Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act] State of West Bengal - Subsection Section 145(2)(a) in West Bengal Co-operative Societies Act, 2006 (a)the registration of a Co-operative society or its by-laws or an amendment of its by-laws; or