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State of Bihar - Section

Section 14 in Bihar Police Driver Cadre Rules, 2017

14. Seniority.

- The State inter-se seniority of the Driver Constables shall be determined according to the total marks obtained in eligibility test of motor driving efficiency test conducted by the Board and marks obtained in exams of basic training but before coming into force of these Rules, those personnels who are already in service, their inter-se seniority shall remain .....affected and they shall be deemed to be included automatically in this cadre.