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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(g) in Telangana Control of Organised Crime Act, 2001

(g)"Secretary" means a Secretary to the Government of the State and includes a Special Chief Secretary, a Principal Secretary or as the case may be, a Special Secretary in a department of Secretariat;