Supreme Court - Daily Orders
The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 9 August, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO. 29 COURT NO.14 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(Crl.)No(s). 7909-7910/2015
THE STATE OF PUNJAB Petitioner(s)
VERSUS
SUDO MANDAL @ DIWARAK MANDAL ETC. Respondent(s)
(Office report on default)
Date : 09-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBER]
For Petitioner(s) Ms. Jaspreet Gogia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, one week's further time is granted to the learned counsel for the petitioner to cure the defects as pointed out by the Registry.
(MADHU BALA) (SHAKTI PARKASH SHARMA) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.11 14:45:56 IST Reason: