Supreme Court - Daily Orders
Union Of India vs Plastics Machinery Manufacturers ... on 6 September, 2023
ITEM NO.41 COURT NO.3 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 31452/2023
(Arising out of impugned final judgment and order dated 18-01-2023
in ADA No. 51953/2022 passed by the Custom Excise Service Tax
Appelate Tribunal)
UNION OF INDIA Petitioner(s)
VERSUS
PLASTICS MACHINERY MANUFACTURERS
ASSOCIATION OF INDIA (PMMAI) THROUGH
ITS DIRECTOR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.162484/2023-CONDONATION OF DELAY
IN FILING and IA No.162485/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 06-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. N. Venkatraman, A.S.G.(N/P)
Mr. Mukesh Kumar Maroria, AOR
Mr. Rupesh Kumar, Adv.
Mr. Mukul Singh, Adv.
Mr. Gopal Jha, Adv.
Mr. V.C. Bharthi, Adv.
For Respondent(s) Mr. Pragyan Pradip Sharma, Adv.
Mr. Rajesh Sharma, Adv.
Mr. Nikhil Sharma, Adv.
Mr. Anoop George, Adv.
Ms. Rita Jha, AOR
Mr. Kumar Vikramaditya, Adv.
Mr. Subodh Kumar Jha, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of learned Additional Solicitor General, Signature Not Verified who is not able to appear before this Court today, the matter is Digitally signed by SWETA BALODI Date: 2023.09.12 18:33:57 IST Reason: adjourned for two weeks.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR