Section 64 in The Rajasthan Municipalities Accounts Rules, 1963
64. [ Travelling allowance bills. [Inserted by Notification dated 1-1-1967.]
- Travelling allowance Rules of the Government of Rajasthan will be applicable mutatis mutandis in case of Municipal employees as well as the Chairman/President and Members/Councillors of the Board/Council, subject to the orders issued in this behalf.]
