Madhya Pradesh High Court
Rameshwar Sharma vs The State Of Madhya Pradesh on 9 January, 2020
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-47534-2019 The High Court Of Madhya Pradesh MCRC-47534-2019 (RAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 09-01-2020 Due to shortage of time, case could not be reached for hearing. Therefore, list the case on Monday, i.e. 13.01.2020.
(B. K. SHRIVASTAVA) JUDGE akanksham Digitally signed by AKANKSHA MAURYA Date: 10/01/2020 10:39:31