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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(3) in The State Culture Fund Scheme, 2003

(3)All applications for financial assistance or the loans from the Fund shall be considered and disposed of by the Committee and the Council shall be informed about such decision.Provided that before any application is considered, the President of the Committee, if he thinks it necessary so to do may refer such application to any other body for expressing its views thereon.