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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(3)(ix) in Telangana District Boards Act, 1955

(ix)exercise supervision and control over the acts of all the officers and servants of the Board in matters of executive administration and in matters relating to accounts and records of the Board;