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State of Goa - Section

Section 55 in The Goa Industrial Development Act, 1965

55. [ Act to have overriding effect. [Added by Amendment Act 10 of 1991.]

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in [the Goa Municipalities Act, 1968 (Act 7 of 1969) and the Goa Panchayat Raj Act, 1994 (Act No. 14 of 1994)]