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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Survey and Boundaries Act, 1923

(3)State Government may delegate powers of control. - The State Government may delegate its powers under sub-section (1) and (2) to such officer or authority as it thinks fit.CHAPTER - II The Survey of Government Lands