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State of Madhya Pradesh - Section

Section 71 in The M.P. Municipal Accounts Rules, 1971

71.

Ali deaths in, oi escapes from a pound shall be reported by the pound keeper to the Chief Municipal Officer, the report being attested by two respectable witnesses. The hides, etc., of cattle that die in the pound may be sold by auction or disposed of in any other way and the proceeds dealt with in accordance with sub-rule (2) of Rule 67.