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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(iii) in The Chennai Corporation (Superior) Service Pension Rules, 1970

(iii)A pension under these rules shall be payable from the date on which the member of service quits service or from the date of his application for pension, whichever is later: