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[Cites 0, Cited by 0] [Section 73C] [Entire Act]

State of Maharashtra - Subsection

Section 73C(VIM) in Maharashtra Factories Rules, 1963

(VIM)Before commencing the opening operation, it shall be ensured that a specific persons trained in fire-fighting operations, is kept available and his presence shall be ensured throughout the operation of the opening of the equipment.]