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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(7) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(7)Notwithstanding anything to the contrary contained in any other provisions of this Act, a member nominated under this section shall continue in office until another persons is nominated as a member in his place.