Section 138(j) in The Bihar and Orissa Local Self-Government Act, 1885
(j)regulating the maintenance and [management of schools including technical and industrial schools, libraries, reading-rooms and institutes of physical culture under Sections 62, 63, 63-A and 64] [Substituted by Bihar Act 40 of 1950, for 'management of schools and Sections 62, 63 and 64'.], the construction and repair of buildings connected therewith, and the appointment of masters [assistant masters; technical teachers, librarians, assistant librarians and physical instructors] [Substituted by Bihar Act 40 of 1950 for 'and assistant master'.] and the proper distribution of fund transferred to District Boards under Section 65;
